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Bombay High Court

Bhawana Ramkrishna Naik And Anr vs Sadhana Patil And 6 Ors on 18 April, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                              Board Sr.No.:-34

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                         SUITS NO. 101 OF 2020

 Bhawana Ramkrishna Naik And Anr.                         ....PLAINTIFF
             V/S
 Sadhana Patil And 6 Ors.                             ....DEFENDANT

                     WITH
     CHAMBER ORDER LODGING NO. 11234 OF 2024
                      In
               SUITS 101 OF 2020

 Bhawana Ramkrishna Naik And Anr.                      ....PETITIONER
             V/S
 Sadhana Patil And 6 Ors.                            ....RESPONDENT

WITH NOTICE OF MOTION (SUITS) NO. 56 OF 2020 In SUITS 101 OF 2020 Bhawana Ramkrishna Naik And Anr. ....PETITIONER V/S Sadhana Patil And 6 Ors. ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE ABHAY AHUJA J DATE : 18th April, 2024 Page 1/2 ::: Uploaded on - 18/04/2024 ::: Downloaded on - 19/04/2024 19:21:24 ::: P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 19/06/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 18/04/2024 ::: Downloaded on - 19/04/2024 19:21:24 :::