Bombay High Court
Bhawana Ramkrishna Naik And Anr vs Sadhana Patil And 6 Ors on 18 April, 2024
Author: Abhay Ahuja
Bench: Abhay Ahuja
Board Sr.No.:-34
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
SUITS NO. 101 OF 2020
Bhawana Ramkrishna Naik And Anr. ....PLAINTIFF
V/S
Sadhana Patil And 6 Ors. ....DEFENDANT
WITH
CHAMBER ORDER LODGING NO. 11234 OF 2024
In
SUITS 101 OF 2020
Bhawana Ramkrishna Naik And Anr. ....PETITIONER
V/S
Sadhana Patil And 6 Ors. ....RESPONDENT
WITH NOTICE OF MOTION (SUITS) NO. 56 OF 2020 In SUITS 101 OF 2020 Bhawana Ramkrishna Naik And Anr. ....PETITIONER V/S Sadhana Patil And 6 Ors. ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE ABHAY AHUJA J DATE : 18th April, 2024 Page 1/2 ::: Uploaded on - 18/04/2024 ::: Downloaded on - 19/04/2024 19:21:24 ::: P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 19/06/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 18/04/2024 ::: Downloaded on - 19/04/2024 19:21:24 :::