Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 170B] [Entire Act] State of Bihar - Subsection Section 170B(3) in The Bihar Panchayat Raj Act, 2006 (3)For execution of public works schemes, the Ward Implementation and Management Committee constituted under section 25(1)(vi) of the Act.
