Delhi High Court - Orders
M/S Epc Solutions Llp vs Sterlite Power Transmission Limited on 10 October, 2025
Author: Jyoti Singh
Bench: Jyoti Singh
$~57
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 412/2025
M/S EPC SOLUTIONS LLP .....Petitioner
Through: Mr. Varun Gupta and Mr. Ravinder
Kumar Gupta, Advocates.
versus
STERLITE POWER TRANSMISSION
LIMITED .....Respondent
Through: Mr. Yogendra Aldak, Mr. Pranav
Mudra and Mr. Balraj Singh, Advocates.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 10.10.2025 I.A. 25133/2025
1. Allowed, subject to all just exceptions.
2. Application stands disposed of.
O.M.P. (COMM) 412/2025, I.A. 25131/2025, I.A. 25132/2025 & I.A. 25134/2025
3. This petition is filed on behalf of the Petitioner under Section 34(2)(b) of the Arbitration and Conciliation Act, 1996 laying challenge to the impugned arbitral award dated 06.06.2025, passed by the learned Sole Arbitrator.
4. Issue notice.
5. Mr. Yogendra Aldak, learned counsel accepts notice on behalf of the Respondent.
O.M.P. (COMM) 412/2025 Page 1 of 2This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/10/2025 at 22:40:30
6. Learned counsels for the parties jointly submit that a short point is involved in the matter.
7. Accordingly, with the consent of the parties, list on 17.11.2025 for final hearing.
8. Arbitral record be requisitioned in the meantime and written submissions and judgments be filed by the parties before the next date.
JYOTI SINGH, J OCTOBER 10, 2025 Ch O.M.P. (COMM) 412/2025 Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/10/2025 at 22:40:30