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Union of India - Section

Section 157 in The Navy (Pay And Allowances) Regulations, 1966

157. Other conditions.

- The conditions for the grant of hardlying money laid down in regulations 6i to 65 shall apply mutatis mutandis to sailors.[157-A. Hostel Subsidy. [Substitued by S.R.O. 132, dated 9th May, 1989]- Hostel subsidy to sailors be granted at the rates and under the conditions applicable to officers under regulation 111-G."]