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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(3) in The Bihar Court Fee (Sale of Stamps By Franking Machine) Rules, 2008

(3)A daily statement of sale of total amount shall be sent to the concerned District Sub-Registrar. After the end of each fortnight a fortnightly statement shall also be sent to the concerned District Sub-Registrar.