Supreme Court - Daily Orders
Bci Staff Colony Residential Welfare ... vs Appellate Authority For Industrial And ... on 11 July, 2016
Bench: Kurian Joseph, Rohinton Fali Nariman
ITEM NO.6 + 55 COURT NO.11 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. 2/2011 in Civil Appeal No(s). 10127/2011
BCI STAFF COLONY,RES.WELF.ASSN. Appellant(s)
VERSUS
APPELLATE AUTH.FOR INDUS.& FIN.RECO.&ORS Respondent(s)
(For directions with memorandum of settlement and office report)
WITH
I.A. No.2/2011 in C.A. No.10128/2011
(For directions with Memorandum of Settlement and Office report)
Date : 11/07/2016 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Appellant(s) Mr. Ravi Prakash Mehrotra,Adv.
Ms. Deepti P. Mehrotra, Adv.
Mr. Abhinav Kr. Malik, Adv.
* M/s. J. S. Wad & Co.
For Respondent(s) Mr. Sanjay Bhatt, Adv.
Mr. Dushyant Kr., Adv.
Mr. Gagan Gupta,Adv.
Mr. S.S. Ray, Adv.
Ms. Rakhi Ray,Adv.
Mr. Sibo Sankar Mishra,Adv.
* M/s. J. S. Wad & Co.
UPON hearing the counsel the Court made the following
O R D E R
Post after two weeks. It will be open to the appellant(s) to file response to the affidavit filed by the IDBI and Official Liquidator.
Signature Not Verified Digitally signed by SWETA DHYANI Date: 2016.07.13 (Sweta Dhyani) (Renu Diwan) 17:37:46 IST Reason: SR. P.A. COURT MASTER *Appearance slip not given.