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Supreme Court - Daily Orders

Bci Staff Colony Residential Welfare ... vs Appellate Authority For Industrial And ... on 11 July, 2016

Bench: Kurian Joseph, Rohinton Fali Nariman

     ITEM NO.6 + 55                          COURT NO.11                 SECTION IV

                                S U P R E M E C O U R T O F     I N D I A
                                        RECORD OF PROCEEDINGS

     I.A. 2/2011 in Civil Appeal              No(s).   10127/2011

     BCI STAFF COLONY,RES.WELF.ASSN.                                  Appellant(s)
                                                 VERSUS

     APPELLATE AUTH.FOR INDUS.& FIN.RECO.&ORS                         Respondent(s)

     (For directions with memorandum of settlement and office report)
     WITH
     I.A. No.2/2011 in C.A. No.10128/2011
     (For directions with Memorandum of Settlement and Office report)

     Date : 11/07/2016 These matters were called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE KURIAN JOSEPH
                          HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

     For Appellant(s)                Mr. Ravi Prakash Mehrotra,Adv.
                                     Ms. Deepti P. Mehrotra, Adv.
                                     Mr. Abhinav Kr. Malik, Adv.

                                     * M/s. J. S. Wad & Co.

     For Respondent(s)               Mr. Sanjay Bhatt, Adv.
                                     Mr. Dushyant Kr., Adv.
                                     Mr. Gagan Gupta,Adv.

                                     Mr. S.S. Ray, Adv.
                                     Ms. Rakhi Ray,Adv.

                                      Mr. Sibo Sankar Mishra,Adv.

                                     * M/s. J. S. Wad & Co.

                           UPON hearing the counsel the Court made the following
                                              O R D E R

Post after two weeks. It will be open to the appellant(s) to file response to the affidavit filed by the IDBI and Official Liquidator.

Signature Not Verified

Digitally signed by
SWETA DHYANI
Date: 2016.07.13         (Sweta Dhyani)                       (Renu Diwan)
17:37:46 IST
Reason:                    SR. P.A.                            COURT MASTER

     *Appearance slip not given.