Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Puducherry - Section Section 5 in The Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry Rules, 2008 5. Powers of the President. - The powers of President shall be as specified in the Regulations.
