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Supreme Court - Daily Orders

Bijay Kumar Manish Kumar Huf vs Ashwin Bhanulal Desai on 18 July, 2023

Author: J.K. Maheshwari

Bench: J.K. Maheshwari

     ITEM NO.36                          COURT NO.13                 SECTION XVI

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No. 4049/2020

     (Arising out of impugned final judgment and order dated 07-11-2019
     in C.O. No. 1583/2019 passed by the High Court at Calcutta)

     BIJAY KUMAR MANISH KUMAR HUF                                    Petitioner(s)
                                                VERSUS
     ASHWIN BHANULAL DESAI                                           Respondent(s)

     (IA No. 120219/2020 - APPROPRIATE ORDERS/DIRECTIONS and IA                      No.
     37758/2022 - PERMISSION TO PLACE ADDITIONAL FACTS AND GROUNDS)

     WITH

     SLP(C) No. 4050/2020 (XVI)
     (IA No. 120227/2020 - APPROPRIATE ORDERS/DIRECTIONS and IA                      No.
     37751/2022 - PERMISSION TO PLACE ADDITIONAL FACTS AND GROUNDS)

     SLP(C) No. 4051/2020 (XVI)
     (IA No. 120235/2020 - APPROPRIATE ORDERS/DIRECTIONS and IA                      No.
     37739/2022 - PERMISSION TO PLACE ADDITIONAL FACTS AND GROUNDS)

     SLP(C) No. 4052/2020 (XVI)
     (IA No. 120248/2020 - APPROPRIATE                 ORDERS/DIRECTIONS    and IA No.
     37820/2022      -      PERMISSION                   TO      FILE        ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     Date : 18-07-2023 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE J.K. MAHESHWARI
                         HON'BLE MR. JUSTICE K.V. VISWANATHAN

     For Petitioner(s)
                                   Mr. Rana Mukherjee, Sr. Adv.
                                   Mr. Ganesh Shaw, Adv.
                                   Mr. Kunal Chatterji, AOR
                                   Ms. Maitrayee Banerjee, Adv.
                                   Mr. Rohit Bansal, Adv.
                                   Ms. Kshitij Singh, Adv.

     For Respondent(s)
                                   M/S. Legal Options, AOR
Signature Not Verified
                                   Mr. Rupak Ghosh, Adv.
Digitally signed by
Nidhi Ahuja
Date: 2023.07.21
                                   Mr. Debdut Mukherjee, Adv.
09:40:52 IST
Reason:                            Ms. Sonia Dube, Adv.
                                   Ms. Kanchan Yadav, Adv.
                                   Ms. Surbhi Anand, Adv.

                                                                                       1
                     Ms. Sakshi Sharma, Adv.

        UPON hearing the counsel the Court made the following
                           O R D E R

At the request of Mr. Rana Mukherjee, learned senior counsel for the petitioner, list the matters on 01 st August, 2023.

In the meantime, counsel are at liberty to file their brief note of submissions along with relevant Act and Regulations, and judgments.





        (NIDHI AHUJA)                        (VIRENDER SINGH)
          AR-cum-PS                           BRANCH OFFICER




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