Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 55(3)] [Section 55] [Entire Act]

State of West Bengal - Subsection

Section 55(3)(vii) in The West Bengal Factories Rules, 1958

(vii)Date of annealing or other heat treatment of the chain and other lifting tackle and by whom it was carried out.