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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Telangana - Subsection

Section 74(c) in Hyderabad Metropolitan Water Supply and Sewerage Act, 1989

(c)wilfully or negligently break, injure, turn on, open, close, shut off or otherwise interfere with any lock, cock, valve, pipe, or other work or apparatus belonging to the Board;