Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] Union of India - Subsection Section 28(2) in Adoption Regulations, 2017 (2)The Specialized Adoption Agency shall maintain proper accounts including utilization of adoption fee and Government grant under other Government notified schemes to be audited by a chartered accountant every year.
