Section 12(1)(a) in The Punjab Scheduled Roads and Controlled, Areas Restriction of Unregulated Development Act, 1963

[Cites 0, Cited by 1] [Section 12(1)] [Section 12] [Entire Act]

State of Haryana - Subsection

Section 12(1)(a) in The Punjab Scheduled Roads and Controlled, Areas Restriction of Unregulated Development Act, 1963

(a)erects or re-erects any building or makes or extends any excavation or lays out any means of access to a road in contravention of the provisions of Section 3 or Section 6 or in contravention of any conditions imposed by an order under Section 8 or Section 10, or

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State of Haryana - Subsection

Section 12(1)(a) in The Punjab Scheduled Roads and Controlled, Areas Restriction of Unregulated Development Act, 1963