Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 18 in The Karnataka Lifts, Escalators And Passenger Conveyors Act, 2012 18. Recovery of fees. All sums payable as fees under this Act shall be recoverable as arrears of land revenue.
