Bombay High Court
Ms. Poonam Kaur vs Ministry Of Electronics And ... on 20 June, 2023
Bench: G.S. Patel, Neela Kedar
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 5424 OF 2022
Ms. Poonam Kaur ....PETITIONER
V/S
Ministry Of Electronics And Information ....RESPONDENT
Technology (meity) And Ors CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 20th June, 2023 P.C. :
Due to paucity of time, stand over to 12/07/2023. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 21/06/2023 ::: Downloaded on - 21/06/2023 14:54:34 :::