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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Haryana - Subsection

Section 10(1)(g) in Haryana Municipal (Sanitation and Public Health) Bye-laws, 1976

(g)restrictions on the export from, or import into, or transport within, a specified area of any goods or articles exposed to, and likely to retain infection from a dangerous disease, or likely to infect persons with any such disease or the destruction of any such goods or the articles;