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State of Punjab - Section

Section 17 in The Punjab School Education Board Leave Regulations

17. Limit up to which leave may be taken.

- Accumulation of leave shall be permissible to any extent but the period of earned leave which can be taken at one time shall be 120 days. Leave on half pay will not ordinarily be allowed for more than 360 days at a time. Earned leave and leave on half pay can, however, be combined.