Delhi High Court - Orders
M/S Divyam Real Estate Pvt Ltd vs M/S M2K Entertainment Pvt Ltd on 23 January, 2019
Author: Navin Chawla
Bench: Navin Chawla
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. 723/2012 & IA No. 14331/2012
M/S DIVYAM REAL ESTATE PVT LTD
..... Petitioner
Through: Mr.Shamik Sanjanwala, Adv.
versus
M/S M2K ENTERTAINMENT PVT LTD
..... Respondent
Through: Mr.Sumesh Dhawan, Ms.Vatsala &
Ms.Tulika Bhatnagar, Advs.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 23.01.2019 The learned counsel for the petitioner prays for an adjournment, submitting that the petitioner wishes to explore the possibility of an amicable settlement.
Relist on 28th March, 2019.
NAVIN CHAWLA, J JANUARY 23, 2019/rv