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[Cites 0, Cited by 0] [Section 349(4)] [Section 349] [Entire Act]

Union of India - Subsection

Section 349(4)(j) in The Companies Act, 1956

(j)[ outgoings inclusive of contributions made under clause (e) of sub-section (1) of section 293;] [ Substituted by Act 65 of 1960, Section 127, for Clause (j) (w.e.f. 28.12.1960).]