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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Himachal Pradesh - Subsection

Section 19(1)(c) in Himachal Pradesh Specified Essential Commodities (Regulation of Distribution) Order, 2019

(c)direct any person to render any account or to produce books, account or other documents relating to or believed to be relating to the purchase, sale, distribution or storage of any specified essential commodities/article and any person so required shall comply with such directions;