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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(m) in Dakshin Bihar Gramin Bank (Officers and Employees) Service Regulations, 2010

(m)"Pay" means basic pay drawn per month by the officer or employee in a pay-scale including stagnation increments and any part of the emoluments which may specifically be classified as pay under these regulations.
(ma)"Pension Regulations" means the Dakshin Bihar Gramin Bank (Employees') Pension Regulations, 2018;'.