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[Cites 0, Cited by 0] [Section 324(1)] [Section 324] [Entire Act]

State of Karnataka - Subsection

Section 324(1)(g) in Karnataka Municipalities Act, 1964

(g)for the registration of births and deaths and the taking of statistics within the [municipal area] [Substituted by Act 36 of 1994 w.e.f. 1-6.1994.] and for enforcing the supply of such information as may be necessary to make such registration or statistics effective;