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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Madhya Pradesh - Subsection

Section 38(4) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(4)The Executive Council may approve any such draft as is referred to in sub-section (3) and pass the Statute or reject it or return it to the Academic Council for reconsideration, cither in whole or in part, together with any amendment which it may suggest.