Gujarat High Court
Messrs S. S. Scrap vs Union Of India on 26 August, 2021
Author: Bela M. Trivedi
Bench: Bela M. Trivedi, Ashokkumar C. Joshi
C/SCA/6957/2021 ORDER DATED: 26/08/2021
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 6957 of 2021
With
R/SPECIAL CIVIL APPLICATION NO. 2190 of 2021
With
R/SPECIAL CIVIL APPLICATION NO. 2402 of 2021
With
R/SPECIAL CIVIL APPLICATION NO. 2404 of 2021
With
R/SPECIAL CIVIL APPLICATION NO. 2227 of 2021
With
R/SPECIAL CIVIL APPLICATION NO. 2194 of 2021
With
R/SPECIAL CIVIL APPLICATION NO. 2193 of 2021
With
R/SPECIAL CIVIL APPLICATION NO. 2191 of 2021
With
R/SPECIAL CIVIL APPLICATION NO. 2350 of 2021
With
R/SPECIAL CIVIL APPLICATION NO. 2325 of 2021
With
R/SPECIAL CIVIL APPLICATION NO. 1108 of 2018
With
R/SPECIAL CIVIL APPLICATION NO. 1109 of 2018
With
R/SPECIAL CIVIL APPLICATION NO. 1110 of 2018
With
R/SPECIAL CIVIL APPLICATION NO. 2758 of 2021
With
R/SPECIAL CIVIL APPLICATION NO. 4535 of 2021
With
R/SPECIAL CIVIL APPLICATION NO. 4564 of 2021
With
R/SPECIAL CIVIL APPLICATION NO. 4804 of 2021
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R/SPECIAL CIVIL APPLICATION NO. 6787 of 2021
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R/SPECIAL CIVIL APPLICATION NO. 6863 of 2021
With
R/SPECIAL CIVIL APPLICATION NO. 6864 of 2021
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R/SPECIAL CIVIL APPLICATION NO. 7228 of 2021
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R/SPECIAL CIVIL APPLICATION NO. 6958 of 2021
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R/SPECIAL CIVIL APPLICATION NO. 7718 of 2020
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R/SPECIAL CIVIL APPLICATION NO. 7733 of 2020
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C/SCA/6957/2021 ORDER DATED: 26/08/2021
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R/SPECIAL CIVIL APPLICATION NO. 7732 of 2020
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R/SPECIAL CIVIL APPLICATION NO. 7734 of 2020
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R/SPECIAL CIVIL APPLICATION NO. 7735 of 2020
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R/SPECIAL CIVIL APPLICATION NO. 8857 of 2020
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R/SPECIAL CIVIL APPLICATION NO. 8609 of 2021
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R/SPECIAL CIVIL APPLICATION NO. 8617 of 2021
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R/SPECIAL CIVIL APPLICATION NO. 8575 of 2021
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R/SPECIAL CIVIL APPLICATION NO. 9426 of 2021
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R/SPECIAL CIVIL APPLICATION NO. 10514 of 2021
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R/SPECIAL CIVIL APPLICATION NO. 10515 of 2021
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R/SPECIAL CIVIL APPLICATION NO. 11569 of 2020
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R/SPECIAL CIVIL APPLICATION NO. 8492 of 2015
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R/SPECIAL CIVIL APPLICATION NO. 1799 of 2016
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R/SPECIAL CIVIL APPLICATION NO. 20247 of 2015
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R/SPECIAL CIVIL APPLICATION NO. 20248 of 2015
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R/SPECIAL CIVIL APPLICATION NO. 20249 of 2015
With
R/SPECIAL CIVIL APPLICATION NO. 20259 of 2015
With
R/SPECIAL CIVIL APPLICATION NO. 20260 of 2015
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R/SPECIAL CIVIL APPLICATION NO. 12236 of 2016
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R/SPECIAL CIVIL APPLICATION NO. 12237 of 2016
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R/SPECIAL CIVIL APPLICATION NO. 12238 of 2016
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R/SPECIAL CIVIL APPLICATION NO. 12239 of 2016
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R/SPECIAL CIVIL APPLICATION NO. 12240 of 2016
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R/SPECIAL CIVIL APPLICATION NO. 12241 of 2016
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R/SPECIAL CIVIL APPLICATION NO. 12242 of 2016
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C/SCA/6957/2021 ORDER DATED: 26/08/2021
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R/SPECIAL CIVIL APPLICATION NO. 14207 of 2020
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R/SPECIAL CIVIL APPLICATION NO. 14341 of 2020
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R/SPECIAL CIVIL APPLICATION NO. 14932 of 2020
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R/SPECIAL CIVIL APPLICATION NO. 18739 of 2018
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R/SPECIAL CIVIL APPLICATION NO. 18737 of 2018
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MESSRS SANTOSH A D V TYRES
Versus
UNION OF INDIA
==========================================================
Appearance:
AMAL PARESH DAVE(8961) for the Petitioner(s) No. 1
MR PARESH M DAVE(260) for the Petitioner(s) No. 1
MR UTKARSH R SHARMA(6157) for the Respondent(s) No. 2,3
NOTICE UNSERVED(8) for the Respondent(s) No. 1
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CORAM:HONOURABLE MS. JUSTICE BELA M. TRIVEDI
and
HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI
Date : 26/08/2021
ORAL ORDER
(PER : HONOURABLE MS. JUSTICE BELA M. TRIVEDI) This group of matters be listed on 9.9.2021 along with Special Civil Application No. 9857 of 2021 and other two connected matters.
(BELA M. TRIVEDI, J) (A. C. JOSHI,J) J.N.W Page 3 of 3 Downloaded on : Thu Sep 02 06:06:36 IST 2021