Rajasthan High Court - Jodhpur
Rinita Sharma vs Manish Saraswat on 18 July, 2019
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Transfer Appl. No. 75/2019
Rinita Sharma
----Petitioner
Versus
Manish Saraswat
----Respondent
For Petitioner(s) : Mr. Falgun Buch
For Respondent(s) : ----
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 18/07/2019 Issue fresh notice to the respondent, returnable within four weeks.
Interim order, if any, shall continue till the next date.
(DR. PUSHPENDRA SINGH BHATI),J 246-Zeeshan/-
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