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[Cites 0, Cited by 0] [Section 87C(1)] [Section 87C] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 87C(1)(iii) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

(iii)the net asset value is calculated on the basis of such independent valuation and the same is declared by the asset reconstruction company within fifteen days of the end of the quarter.