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[Cites 0, Cited by 0] [Section 97(1)] [Section 97] [Entire Act]

State of Mizoram - Subsection

Section 97(1)(e) in Mizoram Cooperative Societies Act, 2006

(e)conduct of general meetings of shall be referred to Registrar until co-operative tribunals are constituted or arbitration for the purpose who or which shall function as a court of law.