Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 349(14)] [Section 349] [Entire Act] State of Tamilnadu - Subsection Section 349(14)(c) in Chennai City Municipal Corporation Act, 1919 (c)for the control and supervision of butchers carrying on business in the city or at any slaughter-house without the city provided or licensed by the corporation;