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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Madhya Pradesh - Subsection

Section 30(2)(i) in The M.P. Sugarcane (Regulation of Supply and Purchase) Act, 1958

(i)the constitution, operation, management, supervision and audit of Cane-growersÂ’ Co-operative Societies and federation and conditions relating to recognition of such societies or federation for purposes of this Act and rules and control of their staff and finances;