Himachal Pradesh High Court
The Bbn Passenger Co-Operative ... vs . State Of H.P. & Ors. on 2 June, 2025
Bench: Tarlok Singh Chauhan, Sushil Kukreja
The BBN Passenger Co-operative Transport Society vs. State of H.P. & Ors.
CWP No.5400 of 2024 02.06.2025 Present: Mr. Ajay Sharma, Senior Advocate with Mr. Atharv Sharma, Advocate, for the petitioner.
Mr. Anup Rattan, Advocate General with Mr. I.N. Mehta, Senior Additional Advocate General, Mr.Ramakant Sharma, Mr. Navlesh Verma, Ms.Sharmila Patial, Additional Advocate Generals and Mr. Raj Negi, Deputy Advocate General, for the respondents/State.
As prayed for, list on 23.06.2025.
(Tarlok Singh Chauhan) Judge (Sushil Kukreja) Judge June 02, 2025 (reena)