Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 2 in The Coal Mines Regulations, 2011 2. Any objection or suggestion, which may be received from any person in respect of the said draft regulations within the period specified above, will be considered by the Central Government. Chapter-I Preliminary
