Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(3) in The Rajasthan Municipalities Accounts Rules, 1963

(3)In order to have close watch over the demands of any particular period of collections, and to enable the Board to watch the progress of taxes, a half yearly statement of the various demands and collection shall be placed before the Board through the Finance Committee, if any.