Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Andhra Pradesh - Subsection Section 18(3) in Andhra Pradesh Industrial Corridor Development Act, 2017 (3)The Authority, on being satisfied with the proposal, may, with or without any modification, recommend the package and send it to the State Government for approval.
