Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Odisha - Subsection Section 6(iii) in The Orissa Kendu Leaves Manual, 1973 (iii)All duties which are discharged by Deputy Conservator of Forests in the Divisions shall also be discharged by the Assistant Conservator of Forests in the Ranges in his charge.
