Supreme Court - Daily Orders
Suresh Kalmadi vs Rahul Mehra on 8 September, 2014
ITEM NO.16 REGISTRAR COURT. 2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M K HANJURA
Civil Appeal No(s). 7547/2012
SURESH KALMADI Appellant(s)
VERSUS
RAHUL MEHRA & ORS. Respondent(s)
Date : 08/09/2014 This appeal was called on for hearing today.
For Appellant(s) Mr. Manjira Das Gupta,Adv.
Mr. Vikas Mehta,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
What gets revealed from the perusal of the office report is that appellant has already filed the Statement of Case. Service is complete as against the respondents but no one has entered appearance on their behalf. Viewed in that context, the matter shall be processed for listing before the Hon'ble Court under the rules.
(M K HANJURA) Registrar MG Signature Not Verified Digitally signed by Madhu Grover Date: 2014.09.09 15:34:26 IST Reason: