Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 23 in The Unit Trust Of India (Transfer Of Undertaking And Repeal) Act, 2002 23. Application of other laws not barred.- The provisions of this Act shall be in addition to, and not in derogation of the provisions of any other law for the time being in force.
