Allahabad High Court
Smt. Shanti Devi vs Ist Addl. Civil Judge, Bijnor & Others on 30 July, 2010
Author: Krishna Murari
Bench: Krishna Murari
Court No. - 4 Civil Misc. Substitution Application No. 18099 of 1996 In Case :- WRIT - C No. - 35213 of 1995 Petitioner :- Smt. Shanti Devi Respondent :- Ist Addl. Civil Judge, Bijnor & Others Petitioner Counsel :- R.K. Shukla Respondent Counsel :- C.S.C. Hon'ble Krishna Murari, J.
This is an application seeking substitution of heir of petitioner no.
1. Heard learned counsel for the applicant. Application is within time and stands allowed. Office to carry out necessary amendment in the array of parties. Order Date :- 30.7.2010 Dcs Court No. - 4 Case :- WRIT - C No. - 35213 of 1995 Petitioner :- Smt. Shanti Devi Respondent :- Ist Addl. Civil Judge, Bijnor & Others Petitioner Counsel :- R.K. Shukla Respondent Counsel :- C.S.C. Hon'ble Krishna Murari, J.
Heard learned counsel for the petitioner. From the perusal of record, the petition appears to have lost its efficacy due to efflux of time and accordingly stands dismissed. Order Date :- 30.7.2010 Dcs