Madhya Pradesh High Court
Kuldeep Yadav vs The State Of Madhya Pradesh on 17 June, 2022
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 4947 of 2022 (KULDEEP YADAV Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 17-06-2022 Shri V. R. Mishra, learned counsel for the appellant.
Shri V.P.Tiwari, learned Government Advocate for the State is directed to call for the case diary.
List the matter in the week commencing from 4.7.2022.
(VISHAL DHAGAT) JUDGE DUBEY/-
Signature SAN Not Verified Digitally signed by ARVIND KUMAR DUBEY Date: 2022.06.17 17:53:31 IST