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Gauhati High Court

F/No.881560015 vs The Union Of India And 5 Ors on 3 April, 2024

Author: Soumitra Saikia

Bench: Soumitra Saikia

                                                                     Page No.# 1/2

GAHC010147072021




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/5049/2021

         F/NO.881560015, PHARMACIST (NON COMBATISED), JANARDAN SINGH
         R/O- PRESENTLY POSTED AT COMPOSITE HOSPITAL, CENTRAL RESERVE
         POLICE FORCE, DAYAPUR, P.O. UDHARBOND, SILCHAR, DIST.- CACHAR,
         ASSAM, PIN- 788030



         VERSUS

         THE UNION OF INDIA AND 5 ORS.
         REP. BY THE SECY. TO THE GOVT. OF INDIA, MINISTRY OF HOME
         AFFAIRS, NEW DELHI- 110001

         2:THE DIRECTOR GENERAL
          CENTRAL RESERVE POLICE FORCE
          CGO COMPLEX
          LODHI ROAD
          NEW DELHI 110003

         3:THE DIRECTOR (MEDICAL) CENTRAL RESERVE POLICE FORCE
         AT EAST BLOCK-07
          SECTOR-01
          R K PURAM
          NEW DELHI- 110066

         4:THE INSPECTOR GENERAL OF POLICE
          SOUTHERN SECTOR
          CENTRAL RESERVE POLICE FORCE
          ROAD NO 10 C
          MP AND MLAS COLONY
          JUBALEE HILLS
          HYDERABAD
          (TELANGANNA)
          PIN- 500005
                                                                    Page No.# 2/2


            5:THE DY. INSPECTOR GENERAL OF POLICE
             GROUP CENTRE
             CENTRAL RESERVE POLICE FORCE
             SRISAILAM HWY
             DASTIGIR NAGAR
             MAHESWARAM LINES CHANDRYANGUTTA
             HYDERABAD (TELANGANA)- 500005

            6:THE INSPECTOR GENERAL (MEDICAL)/MEDICAL SUPERINTENDENT
             COMPOSITE HOSPITAL
             CENTRAL RESERVE POLICE FORCE
             GHY
            ASSAM
             78102

Advocate for the Petitioner   : MR. R MAZUMDAR

Advocate for the Respondent : ASSTT.S.G.I.




                                     BEFORE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                             ORDER

Date : 03.04.2024 At the request of learned counsel for the respondent, matter stands passed over for today.

JUDGE Comparing Assistant