Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2A] [Entire Act] Union of India - Subsection Section 2A(d) in The Child Labour (Prohibition And Regulation) Rules, 1988 (d)promote through appropriate method the inclusion of the provisions of the Act in learning material and syllabus in school education; and
