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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(2) in Rajasthan Monuments, Archaeological Sites and Antiquities Rules, 1968

(2)Where the breach of any rule or condition of a licensee has been committed by the agent or servant of a licensee, the licensee himself shall be punishable as if he has himself committed such breach.