Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Tamilnadu - Subsection

Section 29(d) in Tamil Nadu Court of Wards Act, 1902

(d)apply for the sanction of the Court to any act which may involve the property in expense not previously sanctioned by the Court;