Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58] [Entire Act] State of Maharashtra - Subsection Section 58(h) in Maharashtra Public Universities Act, 2016 (h)to undertake any other task as may be assigned by the university authorities so as to carry out the objectives of the Board of Sports and Physical Education.
