Madhya Pradesh High Court
Mahendra @ Raju Singh vs The State Of Madhya Pradesh on 2 July, 2024
Author: Anand Pathak
Bench: Anand Pathak
1 MCRC-17955-2024 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 17955 of 2024 (MAHENDRA @ RAJU SINGH Vs THE STATE OF MADHYA PRADESH) Dated : 02-07-2024 List along with case MCRC No. 18896 of 2024.
(ANAND PATHAK) JUDGE Vishal Signature Not Verified Signed by: VISHAL UPADHYAY Signing time: 02-07-2024 06:44:01 PM