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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Uttar Pradesh - Subsection

Section 59(a) in The United Provinces Private Forests Act, 1948

(a)knowingly counterfeits upon any timber or standing trees a mark used by Forest Officers to indicate that such timber or belongs to a vested forest or is the property of some person or that it may lawfully be cut or removed by some person, or