Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 560] [Entire Act] State of Uttar Pradesh - Subsection Section 560(4) in Rules under the United Provinces Excise Act, 1910 (4)Marking of trees in excess of amounts covered by an instalment shall be permitted against additional deposits which may be adjusted towards subsequent instalments.
