Delhi High Court - Orders
Commissioner Cgst Division, Delhi ... vs Delhi Duty Free Service Pvt. Ltd on 24 December, 2025
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ SERTA 8/2022, CM APPL. 21832/2022, CM APPL. 18601/2023 &
CM APPL. 25852/2023
COMMISSIONER CGST DIVISION, DELHI SOUTH
COMMISSIONERATE .....Appellant
Through: Mr.R.Ramachandran, SSC,CBIC with
Mr. Prateek Dhir, Adv.
versus
DELHI DUTY FREE SERVICE PVT. LTD. .....Respondent
Through: Ms. Vanshika Taneja, Adv.
CORAM:
JUSTICE PRATHIBA M. SINGH
JUSTICE SHAIL JAIN
ORDER
% 24.12.2025
1. This hearing has been done through hybrid mode.
2. Mr. R Ramachandran, ld. SSC for the Appellant submits that the decision of the Supreme Court in Civil Appeal 2753/2023 titled Commissioner of CGST and Central Excise Mumbai East vs. Flemingo Travel Retail Ltd., is awaited.
3. Accordingly, the matter is adjourned to 28th April, 2026.
PRATHIBA M. SINGH, J.
SHAIL JAIN, J.
DECEMBER 24, 2025 kk/sm This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/12/2025 at 20:39:54