Bombay High Court
Zaheer Gayasuddin Shaikh vs State Of Maharashtra on 12 September, 2023
Author: M. S. Karnik
Bench: M. S. Karnik
Diksha Rane 908. BA 2742-23.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
BAIL APPLICATION NO.2742/2023
ZAHEER GAYASUDDIN SHAIKH ..APPLICANT
VS.
THE STATE OF MAHARASHTRA ..RESPONDENT
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Adv. Swarali Joglekar for the applicant.
Mr. N. B. Patil, APP for the State.
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CORAM : M. S. KARNIK, J.
DATE : SEPTEMBER 12, 2023. P.C. :
1. At the request of learned APP, stand over to 12/10/2023.
2. Learned counsel to serve the copy of the application on learned APP.
(M. S. KARNIK, J.) 1/1 Signed by: Diksha Rane Designation: PS To Honourable Judge Date: 12/09/2023 18:19:00