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Bombay High Court

Zaheer Gayasuddin Shaikh vs State Of Maharashtra on 12 September, 2023

Author: M. S. Karnik

Bench: M. S. Karnik

                               Diksha Rane                                             908. BA 2742-23.doc




                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           CRIMINAL APPELLATE JURISDICTION

                                              BAIL APPLICATION NO.2742/2023

                               ZAHEER GAYASUDDIN SHAIKH                            ..APPLICANT
                                    VS.
                               THE STATE OF MAHARASHTRA                            ..RESPONDENT
                                                            ------------
                               Adv. Swarali Joglekar for the applicant.
                               Mr. N. B. Patil, APP for the State.
                                                            ------------

                                                         CORAM : M. S. KARNIK, J.

DATE : SEPTEMBER 12, 2023. P.C. :

1. At the request of learned APP, stand over to 12/10/2023.
2. Learned counsel to serve the copy of the application on learned APP.

(M. S. KARNIK, J.) 1/1 Signed by: Diksha Rane Designation: PS To Honourable Judge Date: 12/09/2023 18:19:00