Gujarat High Court
State Of Gujarat vs Punamsing @ Rajesh @ Khanna S/O ... on 25 February, 2008
Author: M.R. Shah
Bench: J.R.Vora, M.R. Shah
CR.A/653/2008 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL APPEAL No. 653 of 2008
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STATE OF GUJARAT - Appellant(s)
Versus
PUNAMSING @ RAJESH @ KHANNA S/O SHALIGRAM@KAYALIRAM
RAJPUT & 1 - Opponent(s)
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Appearance :
MR AJ DESAI, APP for Appellant(s) : 1,
None for Opponent(s) : 1 - 2.
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CORAM : HONOURABLE MR.JUSTICE J.R.VORA
and
HONOURABLE MR.JUSTICE M.R. SHAH
Date : 25/02/2008
ORAL ORDER
(Per : HONOURABLE MR.JUSTICE M.R. SHAH) Heard Mr.A.J.Desai, learned A.P.P. appearing for the appellant-State of Gujarat.
Appeal is Admitted. Bailable warrants be issued against the respondents in the sum of Rs.5,000/- each.
( J.R. VORA, J. ) ( M.R. SHAH, J. ) syed/ HC-NIC Page 1 of 1 Created On Wed Oct 14 02:02:04 IST 2015