Madhya Pradesh High Court
Simmi Bai vs Shrimaan Police Mahanirikshak ... on 25 July, 2023
Author: Chief Justice
Bench: Chief Justice
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 16475 of 2023
(SIMMI BAI Vs SHRIMAAN POLICE MAHANIRIKSHAK MAHODAYA AND OTHERS)
Dated : 25-07-2023
Shri N.P.Rathore - Advocate for petitioner.
Shri S.S. Chauhan - Government Advocate takes notice for respondents
No.1 to 3.
Notice to respondents No.4 and 5 is deferred for the present. Call after two weeks.
(RAVI MALIMATH) (VISHAL MISHRA) CHIEF JUSTICE JUDGE Sha Signature Not Verified Signed by: SHALINI LANDGE Signing time: 7/26/2023 10:16:54 AM