Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Punjab - Subsection Section 32(1) in Punjab Waqf Rules, 2018 (1)Upon completion of counting, the returning officer shall, subject to the foregoing provisions, declare the result in Form 'M'; and send signed copies thereof, to the Election Authority.
